Delhi High Court - Orders
Prem Lata Surekha vs Sri Chakradhari Surekha & Ors on 19 April, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 140/2023
PREM LATA SUREKHA ..... Petitioner
Through: Mr. Karan Lahiri and Mr.
Prateek Arora, Advs.
versus
SRI CHAKRADHARI SUREKHA & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 19.04.2023 I.A. 7055/2023 (Ex. Filing Certified Original Signed Typed Copies) Allowed, subject to all just exceptions. The application shall stand disposed of. O.M.P. (COMM) 140/2023, I.A. 7054/2023 (Stay) & I.A. 7056/2023 Notice. Although the respondents are stated to have been placed on advance notice, none has appeared on their behalf when the matter was called. Consequently, let learned counsel for the petitioner take steps for service through all permissible modes including via approved courier service.
The respondents may file a reply within a period of three weeks from today.
In the meanwhile and since OMP (ENF.) (COMM.) 55/2023 relating to the same Award has been posted for 06 July 2023, let the instant petition be included on the board of that date.
YASHWANT VARMA, J.
APRIL 19, 2023/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:21.04.2023 16:37:06