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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(10) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(10)The distance between two places where exhibition of film on television, film through Video cassette recorder is made shall be not less than two kilometers. No exhibition of film on T.V. screen through VCR shall be allowed in a place if the distance to the nearest permanent or semi-permanent cinemas, or touring cinema located in the same local area or in an adjacent village Panchayat or town or cities of Hyderabad-Secunderabad, Vijayawada and Visakhapatnam is less than two kilometers.Appendix - IEvery person who constructs, reconstructs or alters or adds to a building where an exhibition of film on Television screen through Video Cassette Recorder is carried on shall comply with the following requirements: