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[Cites 0, Cited by 0] [Section 73AAA(5)] [Section 73AAA] [Entire Act]

State of Maharashtra - Subsection

Section 73AAA(5)(b) in The Maharashtra Co-Operative Societies Act, 1960

(b)the names of the remaining members after they are elected (together with their permanent addresses), may also thereafter be likewise published by the Registrar.]