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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(3) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(3)The payment of compensation shall be made through the account payee cheque/electronic mail transfer/Real Time Gross Settlement (RTGS) linked with Aadhar number.