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Bengal Presidency - Section

Section 11 in Darjeeling and Kurseong Municipal (Porters) Act, 1883

11. Mazdoor entitled to payment according to rates fixed, subject to special agreements for lower rates. - Every such [mazdoor] shall be entitled to receive payment for his hiring in accordance with the rates specified in the order mentioned in the last preceding section :

Provided that nothing in this Act contained shall prevent any such [mazdoor] from being bound by any contract into which he may enter to receive payment at a rate lower than that fixed by such order.