Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 43] [Entire Act] Union of India - Section Section 89 in The Finance Act, 2018 89. Amendment of section 84. - In the Customs Act, in section 84, for the word "post", wherever it occurs, the words "post or courier" shall be substituted.
