Section 7 in The Jute Packing Materials (Compulsory Use In Packing Commodities) Act, 1987
7. Power to enter and inspect.
- Any officer authorised by the Central Government (hereinafter referred to as the authorised officer) may enter, at all reasonable times, any place, premises or vehicle where any commodity packed in jute packaging material is stored or kept for supply or distribution, and may require its production for inspection and ask for any information relating thereto.
