Supreme Court - Daily Orders
M/S Maxim India Integrated Circuit ... vs Andappa (D) By Lrs. And Ors. .Etc .Etc on 10 October, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.53 COURT NO.16 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3650-3655/2018
M/S MAXIM INDIA INTEGRATED CIRCUIT DESIGN (P) LTD. Appellant(s)
VERSUS
ANDAPPA (D) BY LRS. AND ORS. .ETC .ETC Respondent(s)
([ PART HEARD AND TO BE HEARD BY : HON'BLE C.T. RAVIKUMAR AND
HON'BLE SANJAY KUMAR, JJ.] [FOR FURTHER ARGUMENTS])
WITH
C.A. No. 3656/2018 (IV-A)
Date : 10-10-2023 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. Nikhil Nayyar, Sr. Adv.
Mr. T.V.S. Raghavendra Sreyas, AOR
Mr. G. Sridhar, Adv.
Mr. R. Shashidhar, Adv.
Mr. Dhananjay Baijal, Adv.
Mr. Siddharth Vasudev, Adv.
For Respondent(s) Mr. Raghavendra S. Srivatsa, AOR
Mr. Likhi Chand Bonsle, Adv.
Ms. Komal Mundhra, Adv.
Ms. Anagha N. Sharma, Adv.
Mr. Vishnu Tiwari, Adv.
Mr. V. Chitambaresh, Sr. Adv.
Mr. Korada Pramod Kumar, Adv.
Mr. M Mani Gopi, Adv.
Mr. Ankolekar Gurudatta, AOR
M/S. Lawyer S Knit & Co, AOR
Mr. V.N. Raghupathy, AOR
Mrs. Manendra Pal Gupta, Adv.
Ms. Prerana Priyanshu, Adv.
Signature Not Verified
Mr. Varun Varma, Adv.
Mr. M. Bangaraswamy, Adv.
Digitally signed by
Vijay Kumar
Date: 2023.10.11
16:56:55 IST
Reason: Mr. Anurag M. Katarki, Adv.
Mr. S. Shashank Reddy, Adv.
1
UPON hearing the counsel the Court made the following
O R D E R
List on 31.10.2023.
(VIJAY KUMAR) (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) 2