Section 2(3) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006
(3)"Aqua Farmer" means an individual or a group of individuals or a firm or a Company or any other juristic person owning or having taken on lease a land or a water body and having taken up Aqua-culture in ponds or in confined waters or in structures erected in them or in any other manner;
