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[Cites 0, Cited by 2] [Section 3(1)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1)(c) in The National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2011

(c)orderly arrangements pursuant to guidelines and regulations for regularisation of unauthorised colonies, village abadi area (including urban villages) and their extensions, as existed on the 31st day of March, 2002, and where construction took place even beyond that date and [up to the 1st day of June, 2014] [Substituted by Act No. 39 of 2014.];