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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(2) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(2)The normalized human resource expenses, after prudence check, for the years 2005-06 to 2009-10 shall form the basis to arrive at the HR expenses for the base year 2010-11. Provision for wage revision, if any, shall also be considered for arriving at HR expenses for the base year 2010-11. The normalized HR expenses for the base year will be used for projecting the expenses for each year of the control period.