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State of Punjab - Section

Section 43 in The Punjab Chemical Works Rules, 1933

43.

The following registers shall be maintained by the officer-in-charge :-
(a)M.C. 1. Vat Account of Spirit received in the Spirit Store.
(b)M.C. 5. Account of spirit recovered in the Laboratory.
(c)M.C. 7. Account of finished preparations issued from the warehouse.
(d)M.C. 19. Advice of samples sent to the Chemical Examiner.
(e)M.C. 10. Account of samples sent to the Chemical Examiner.
(f)D-6. Table book of spirit vats.
(g)D-19. Inspector's Diary.
(h)D-15. Register regarding advance payment on duty.