Bombay High Court
Official Liquidator Of Abg Cements ... vs Beumer Technology India Pvt Ltd on 17 August, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
SANTOSH
SUBHASH
KULKARNI 14-OLR-87-21+.DOC
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2022.08.19
09:51:34 +0530 Sayali Upasani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR REPORT NO.87 OF 2021
AND
OFFICIAL LIQUIDATOR REPORT NO.67 OF 2021
IN
COMPANY PETITION NO.863 OF 2015
In the matter of Companies Act, 1956
And
In the matter of Vadraj Cement Ltd (In Liquidation) formerly
known as ABG Cements Ltd
Beumer Technology India Pvt Ltd ...Petitioner
Mr. Shanay Shah, for Official Liquidator.
Mr. Prithviraj S. Gole i/b Sandesh Patil, for Respondent/E.D.
Mr. Ashijeet Debey, Law Officer.
Ms. Tejashree Chaudhari i/b INTRALEGAL, for Consortium of
Banks.
CORAM: N. J. JAMADAR, J.
DATED : 17th August, 2022
PC:-
1. Heard the learned Counsels for the parties.
2. Mr. Ahijeet Dubey, the Law Officer, who appears for noticees, submits that the District Collector, Kutch, District Collector, Surat & Additional Chief Secretary, Industries and Mines Department, Gandhi Nagar, Government of Gujrat, will file appearance and seeks four weeks time.
3. List on 14th September, 2022.
[N. J. JAMADAR, J.] 1/1