Bombay High Court
Sanjay Soya Pvt Ltd vs Kisanlal Parmanand Pardeshi And Anr on 10 December, 2020
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
Digitally signed
by Hemant C.
Hemant Shiv
C. Shiv Date:
2020.12.10
18:03:51 +0530
hcs
1/1
20.ia3581.20.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.3581 OF 2020
IN
COMPANY IP SUIT (L) NO.3576 OF 2020
IN
LEAVE PETITION (L) NO.3580 OF 2020
Sanjay Soya Pvt. Ltd. ... Plaintiff
V/s.
Kisanlal Parmanand Pardhesi & Anr. ... Defendants
Ms.Janhvi Chadha with Mr.Jay Shah i/b Krishna and Saurastri Associates
LLP for the Plaintiff/Applicant.
Mr.Vivek Pardeshi, Defendant in person.
CORAM : MADHAV J. JAMDAR, J.
DATE : 10TH DECEMBER, 2020. (THROUGH VIDEO CONFERENCING) P.C:-
1. At the joint request of the learned Counsel for the Plaintiff and Defendants, stand over to 11th January, 2021.
2. The earlier order to continue till the next date.
[MADHAV J. JAMDAR, J.]