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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975

(3)The net amount payable to a licensee under this Act shall be paid to him by the Government in three equal yearly installments from the vesting date:Provided that this period may be suitably extended by the Government if the licensee fails to furnish or delays the furnishing of accounts information, particulars or documents as mentioned in section 12.