Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 332(1)] [Section 332] [Entire Act] Union of India - Subsection Section 332(1)(d) in The Income Tax Act, 2025 (d)a University established by law or any other educational institution affiliated thereto or recognised by the Government; or