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[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(10)(b) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(b)After satisfying himself that the necessary infrastructure is provided in the selected markets, the Director of Marketing shall notify the date with effect from which online trade through electronic platform shall take place.]