Madhya Pradesh High Court
Ram Bilas Sharma vs State Of M.P. on 27 June, 2017
WP-6941-201 1 (RAM BILAS SHARMA Vs STA TE 0F MP.) 27-06-20
17 None for the petitioner. Nobody had appeared for the petitioner on 15.05.2017. It appears that the petitioner has lost interest in pursuing the petition. Accordingly, same is dismissed for want of prosecution. (VIVEK AGARWAL) JUDGE @PK