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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in Jammu and Kashmir Micro and Small Enterprises Facilitation Council Rules, 2017

(b)"Arbitration and Conciliation Act" means the Jammu and Kashmir Arbitration and Conciliation Act, 1997 (XXV of 1997) ;