Section 3(1)(d) in The Fiscal Responsibility And Budget Management Act, 2003

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Union of India - Subsection

Section 3(1)(d) in The Fiscal Responsibility And Budget Management Act, 2003

(d)the Medium-term Expenditure Framework Statement. (1A) The statements referred to in clauses (a) to (c) of sub-section (1) shall be followed up with the Medium-term Expenditure Framework Statement with detailed analysis of underlying assumptions.

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Union of India - Subsection

Section 3(1)(d) in The Fiscal Responsibility And Budget Management Act, 2003