Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] NCT Delhi - Subsection Section 26(2)(c) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (c)If the market does not influence the price of the commodity referred to in sub-section (1) at the national level.