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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(3)(w) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(w)[ any ceremony, fair, entertainment, exhibition or public reception including those to felicitate meritorious students, within the municipal area [within such limits of expenditure as may be prescribed] [Clause (w) was substituted for the original by Maharashtra 18 of 1993, Section 7(b).]:]