Bombay High Court
Abha Dastance-Rao And Anr vs Prabhakar Deolankar And 2 Ors on 15 January, 2020
Bench: K.K. Tated, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 332 OF 2016
In
MISC.PETITION IN T.& I.J. LODGING NO . 98 OF 2015
Abha Dastance-rao And Anr. ....Petitioner
V/S
Prabhakar Deolankar And 2 Ors. ....Respondent
WITH NOTICE OF MOTION (APPEALS) NO. 833 OF 2017 In APPEALS 332 OF 2016 Abha Dastance-rao And Anr. ....Petitioner V/S Prabhakar Deolankar And 2 Ors. ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 730 OF 2018 In APPEALS 332 OF 2016 Abha Dastance-rao And Anr. ....Petitioner V/S Prabhakar Deolankar And 3 Ors. ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 1590 OF 2017 In APPEALS 332 OF 2016 Abha Dastance-rao And Anr. ....Petitioner Page 1/2 ::: Uploaded on - 15/01/2020 ::: Downloaded on - 16/01/2020 03:35:42 ::: V/S Prabhakar Deolankar And 3 Ors. ....Respondent Ms.Abha Dastanerao - Party In Person Appellant CORAM : K.K. TATED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 15th January, 2020 P.C. :
No Order.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 15/01/2020 ::: Downloaded on - 16/01/2020 03:35:42 :::