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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(5) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(5)The operator shall ensure that hyper baric evacuation units are of such design which can be towed and lifted out of the water in the weather conditions relevant for the use of such evacuation units.