Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 6 in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992 6. Form of notice. [Sections 6 and 20(4)(d)] - The notice required to be given by the occupier of a factory under Section 6 shall be in form-III.
