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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Kamlesh Jain on 26 March, 2015

MCRC-5693-2009
( THE STATE OF MADHYA PRADESH Vs KAMLESH fAIN)

26-03-2015

Shri Devendra Shukla, learned panel lawyer for the
State/Applicant.

Shri Rajneesh Choubey, learned counsel for the
respondents.

List the matter for final hearing on its own turn. (S.K. SETH) JUDGE