Madhya Pradesh High Court
The State Of Madhya Pradesh vs Kamlesh Jain on 26 March, 2015
MCRC-5693-2009 ( THE STATE OF MADHYA PRADESH Vs KAMLESH fAIN) 26-03-2015 Shri Devendra Shukla, learned panel lawyer for the State/Applicant. Shri Rajneesh Choubey, learned counsel for the respondents.
List the matter for final hearing on its own turn. (S.K. SETH) JUDGE