Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act] State of Jammu-Kashmir - Subsection Section 63(1)(b) in Jammu and Kashmir Civil Services (Leave) Rules, 1979 (b)The course or courses of study contemplated by the Government servant and any examination which he proposes to undergo shall be clearly specified in such application.