Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 19 in Chennai City Municipal Corporation Act, 1919 19. to 20. [Omitted by Madras City Municipal (Amendment) Act, 1961 (Tamil Nadu Act 56 of 1961).]
