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[Cites 0, Cited by 0] [Section 4] [Entire Act]

International Treaty - Subsection

Section 4(3) in European Economic Community International Institutional Partners Scheme, 1993

(3)This equity holding by ECIIP partner institutions on behalf of EEC out of ECIIP funds would be in addition to any equity which may be held by these institutions out of their own funds, or equity of any foreign investors hailing from European countries.