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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(1) in The Kurukshetra University Act, 1986

(1)The authorities of the University may make Regulations consistent with this Act, the Statutes and the Ordinances -
(a)laying down the procedure to be observed at their meetings; and
(b)providing for all matters which by this Act, the Statutes or the Ordinances are to be prescribed by Regulations.