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[Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act]

State of Jharkhand - Subsection

Section 74(12)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)a detailed report of the inquiry and its result shall be forwarded to the Department and the Board or court of competent criminal jurisdiction.