Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(3) in Rajasthan Land Pooling Schemes Act, 2016 (3)A copy of the plan submitted to the State Government under sub-section (2) shall open to the inspection of the public during office hours at the office of the appropriate authority.
