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[Cites 0, Cited by 0] [Section 252(1)] [Section 252] [Entire Act]

State of Haryana - Subsection

Section 252(1)(e) in Haryana Municipal Corporation Act, 1994

(e)to repair, remove, construct, reconstruct, or make any addition to or structural alteration in any portion of a building abutting on a street which stands within the regular line of such street;