Allahabad High Court
Adalat Prasad Vishwakarma vs State Of U.P.And 4 Others on 4 April, 2025
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 13305 of 2020 Petitioner :- Adalat Prasad Vishwakarma Respondent :- State Of U.P.And 4 Others Counsel for Petitioner :- Awadhesh Kumar Sharma,Sharda Vishwakarma Counsel for Respondent :- C.S.C. Hon'ble Vikram D. Chauhan,J.
1. List has been revised.
2. No one has appeared on behalf of the petitioner.
3. The writ petition is dismissed for want of prosecution.
4. Interim order, if any, stands vacated.
Order Date :- 4.4.2025 S.Prakash