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Allahabad High Court

Adalat Prasad Vishwakarma vs State Of U.P.And 4 Others on 4 April, 2025





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Court No. - 7
 

 
Case :- WRIT - A No. - 13305 of 2020
 

 
Petitioner :- Adalat Prasad Vishwakarma
 
Respondent :- State Of U.P.And 4 Others
 
Counsel for Petitioner :- Awadhesh Kumar Sharma,Sharda Vishwakarma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram D. Chauhan,J.
 

1. List has been revised.

2. No one has appeared on behalf of the petitioner.

3. The writ petition is dismissed for want of prosecution.

4. Interim order, if any, stands vacated.

Order Date :- 4.4.2025 S.Prakash