Sri M Surendra Rao Since Decd By His Lrs vs Smt N Sulochana W/O Late B N Srinivasa ... on 16 January, 2012

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Karnataka High Court

Sri M Surendra Rao Since Decd By His Lrs vs Smt N Sulochana W/O Late B N Srinivasa ... on 16 January, 2012

Bench: K.L.Manjunath, L.Narayana Swamy

IN THE gzga SQURT Q; KAR§AT K§ A? B§E§AL§RE

agran THIS THE 1§%ﬂDAﬁ_QE 5§§U§RE, 2312
9REsExT-"J *'u =

THE HONFBLE-MR, £§§E;CE=g;Lf]Mé$38NAra

 ~:3%%"/%%§A g§£§§*'§'""'
v__ ____ _% _&v 'E§~__mg
REGULAR FIRST APEEAL.No.1683/2O05
1: *' V'"T_'."§§--"
REGULAR FIR3E;AEPEKL No.2634/2006

THE HON'BﬂE .iy J§
REGULAR FIRST APE

BErwEEN:__

~,_REA'mo;1252/é§e5;»

ﬁ{Su:en&ré Raﬁ since deceased
By-his gwRs,ja~

z' l, ¥§i§thi*Ré§KW!G Eate

Saréndka Ra§; ?% years,

"i§?}*M.§gRagha Chaﬁdra S/Q late

;zS§:eaé:a Raﬁ; $8 years;

$;_§Q§;§a:end:a Raa sfs igte

 a' Sﬁrenéra Rae, Q5 yéarsi

V "m_§L ﬁ.S'§haiieﬁder SXQ Kate

Sureaﬁra Rag, 38 years;



R

my 3

?.

"X
;

M,S3Harinder sic late
Surendra Racy 36 years,

Lalitha Srivaisa die late
Surendra Rae, 42 yearsj aa 2 V '_ ,<,_V:V

*« *.'AP9E;LANTs
Kavitha Joshi d/o late  2 1
Surendra Rae; 42 ye§rs,""

All are presenﬁly Rfaﬁ&NQ.3§é;;k V_
5"'B Crass; OMBR Layouﬁ;' :" L*'
Banasavadi, Bangalore«43;'

AND:
15

{By AdvocaééE££if£fRaﬁéuE§a£"f§:
M/s K,Raﬁa Bhgt g A3sts:jV 

N.SulQehaﬁ3_wf@,iate," .
B.N.SriniVaSaHMu:thyY ?0--years;
No.442,'2"PMa:n,%fB:fs1¢ck,
ACCS La3cut,'gundaiaﬁai1ig
Bangalorér37, A" "

Lakﬁhmammé Wis 1a£e .

s_ VenE§téramaiaﬁ{"?S years,

w"

g.M

;¥,S:inivas sic late

';yén2a::;ama;:h, 45 years,

%Q¥;M§3i£éméiah $33 iate
¥enkat§:&$aiahF £3 years,

;_M§¥.Chasdra3hekar SXG late
=_V%nkata:amaiah, $1 yeaxsg

'§ﬁ$;$hesha§ri SEQ late
"'¥$nkataramaiah, 33 yeazgf

Wﬁ,¥g§ma dig late Venkataramaiah,

£8 yéazs,



3&2 ta 7 are Rfat No,38§
Anjaneya Temple Street,
Link Road! Sheshadripuram,

Bangaloremzﬁ. 69 REs?§§§éN§s .

{Advocate Sri.K.Shrihari fer R~1} x _
(Advocate Sri.M.N.Balakrish§a fQr"R~2ztc,?}

BETWEEN:
RFA No.1683/2005:

Masurendra Rae since decéaééé ,
By his L§Rs. '"   "'

1.

Malathi Rao w/0 late ' V Surendra Rao,r?O year$;

2. M,SeRaghgHbha§§raisf@_l§ig, "" H Surendra Raﬁ; 48.yéar$;_, '

3.M.S.Na£éﬁdré.R$§"5}oD1até"W Suren§ra--Rad;=46 ye§rs;~ 4;M,S.Shailendef'éf¢»i§té Suregdra RaQ{_38'géars; = §;M.S@§a§ind§r éZé late .'$u:end:a'Eas, 36 yeazs, §giaiithé S:i%a$sa dfé late Sa§end:a"Rao, 42 years; ~if~?QKavit&a3J@sh: éfs late ' ,Sa:e§§ﬁa Rag, £2 yéars, ﬁAii $£e §zesentiy Rfat §0e3$£; s,_ 7=_5§fB Crass; @332 Layeut, *._ "gBanasavaﬁi; Banga3s§e»§3. ., £?§E;§AE§S q'z ié 4% {By Aﬁveeate SrigK.Rama Bhet fer M/3 K.Rama Bhat & Assts.) AND:

Venkataramaiah since deceased By his L.Rs.

1.Lakshmamma w/G late Venkataramaiahf 75 years,

2.Smadevi dfo late Venkatareﬁaiah;g > 48 years; " -- '

3.M.V.Srinivas S/Q late_'? iv Venkataramaiah, 45 year$;'¥

4.M.V.Muniramaiehes/e ;a£e-«""_ Venkataremeiahg543eyeers;iﬂ

5.M.V.Chagdraehek§r Sfeeleﬁe V Venkataramaiahgié1*gears,W

6.M;v.shéshadtiVs{ee1§£ee» Venkataremaiah,u39V§ea:eg _All aﬁevaiat §e,385v : Anjaneye Temple Street;

WLihk,Ree&,.Sheshedri§uram; §eﬁge1e:e%2§e } "=.?$ N;ee1sché¢e wfe late

-- E.NLSrini§eee Merthyf ?G years,

-,'»§e,§4;;%2" xaie, 'ef Block; j,eec$ Layout; Kundaieheilig '*eag§e:o:ee3?e .. eeseeeeeees VH_§Adveeeﬁe S:i.K.§,Eaiek:ishee fer Rei is 63 '{R»? .Q Sexved} BETWEEN:

RFA N0.2634f2006:

N.Sulochana w/o late B.N,Srinivasa Murthy, ?Q yeazsg NOe442! Xﬂ Main, 'B' Block, ACCS Layout, Kundalahalli, Bangalore~3?;

(By Advocate Sri.K.Shriha:i)2gV AND:

1.

2. 3

m' Venkataramaiah since ﬁégéasgﬁ byﬁ§,Rs. Lakshmamma w/0 late~-:V _ _ Venkatarama:éhQ-75,yeafs;."f"uHm Umadevi ﬁfe léiéuvéﬁhétégémaiah, 48 yeaF§;"K "° 4"V"" E ¢M.v.s£;niva$"s;¢*;a:§=,--' Venkataramaiah;f§5xy$ars, ,M.v.Mgnirémgiah}s;¢':éte Vegkataramaiagf 43 years; ..M;¥¢Cha$ﬁ:ashekar sfo late 'ﬂvénkataxamaiahg £3 geazs, ,M$¥,Shesha§:§ sis Late

-- §éﬁkata:amaiah! 3§ years, ﬂ §5i'g¢ 6 are Rfat $3.38, ggﬁjaggya Tempie Street; .§iﬁk Rsaﬁ, Sheshadriguram, u =B§g§&lorew2%, wﬂg 3 £§9::;Aﬁ?_%g ?.Ma1athi Rae wfa late Surendra Rae; ?G years;

8.M,S§Raghu Chandra Sig late Surendra Rao; 48 years;

9.M.S.Narendra Rae sfo late _m~_ Surendra Rao; 46 years, 10; M.S.Shailender sfa lata_ Surendra Rao, 38 years; "

ll. M§S.Harinder s/o iate A Surendra Rao, 36 years;

12. Lalitha Srivatsa dfailaaai Surendra Rao; 42 yearsh "

13. Kavitha JcShi@d{d.;a€a Surendra'RaQja42"years{'~ R,-7? to {£3 A'i'3.~T.j'va;~§1E//zég._ No_.304, 5% B Crass; QMBRfLaydu§; ' Banasavadﬁ,"Banga;éré<43§ '. RESPGNDENTS {Advccata Ski K.§ama Bhat for ,,& vM§svK.Rama"Bha:v& Assts. for R~? ta :2} 1a *{A&vQaaté,Sri,M.Shivaprakaah for R"; ta 6} Rra_;?52}2é§5 is fiiad under Saa.§6 cf CFC " against aha juégmant and decree datea 2,?§2§Q5 _,?é§éaéain»as §e9?48€f§8 on tha file of XI Addl. £*Sit§ Civil Judge, Eaagalcra, dismissing the suit afa:'§édamptica of mortgage. .,_ 'aa=uaaaa i583j2®G§ is filed under aaa.aa sf $9:

v_ '-.Aa§5'aViast the judgznarzt: and éecraa aated 2f?.2§G5 =,§asaea :3 Gﬁ §@s33?8f%8 an aha file af X: Aélg 7 City Civil Judge; Bangalore; eiemissing the see:

ﬁe: redemption ef mortgage. ' 7 REA 2634f2SG6 is fiieﬁ under se¢,§s,es,:p:_e- against the judgment and decree dated 2}?e2G0Ee"A passed in as No.3378/98 on the file Of xx eedl. City Civil Judge; Bangalore; deereeieg tﬁeeseig ' for specific performance and :ozexedemp§ion>ef,_ mortgage' These Appeals are eeﬁiag hen 'fer ffinel hearing this day, MANJUNATHa_J_ dé1g§e:ee§ the fellowing: . .m_*.'. ~- .

J U D G Parties heVe%eett:eeJthe;ﬁVeiegute at the instance eﬁe the" eeuxﬁg :"eAeee:ﬁing1y' they' have filed a eemp:omieeg?eti§ien;- 2e Today LekehmemmegVwi§ow ef Venkataremeiah eeés_eeﬁe';veze, Meﬁitemaiah, Chendzesheker and She3he§fi. e:eR@:eeenﬁ. befere the eeert. They V"~e§mit Aeﬁe _eeeeetien. ef 'the ﬁeiet Qemeg They 'efeeee, beeee~ iﬁentifieé, by their reseeetiee "ﬁeeeeeaeee. Ge behalf ef the Reeyeeeeets, "e.VEv§';Se.,§:e:ieeer is present befeere the ceertg ﬁe ejsuEmite that he hee signed en behalf ef remaining legal re§resentat:ves cf late Surendra Rae ané he has also agreed to get the affidaﬁgﬁg of others and the same shall be filed wi£h£g{§; weeks from tcday after servigg copy»H¢£;[theV affidavit an others and Hérigdeﬁ'3haS"§¢gnq identified by his advocate~'x 35 Plaintiffs have '&gre$é 'é§ Tpgy 'é""s§m sf Rs.55,0o,0o0/~ (Fifty f;§§V ;ékg§ fg5;y) to the legal heirs of "#§fen%a%f§:'2ﬂ &\_é:f%n full and final sett1eﬁéﬂ§{5f\$§é§§1a§¢ §§'defendant-2(a) to {g} an§H§":é$f%gﬁa§£; If EH% amount of Rs*55 lacs is #§§:§éid]%§th$§[§ﬁ.days as agreed upon between the §ap§:gs, §¢i£ filed by the plaintiff i%€e&V€Qka%ar§m%i3h'in *** as NQ.33?8f1§98 ané the suiﬁ fi3g§ ﬁg decease& Surenéra Raﬁ in G8 '~mQ.?4g5f:993"§hé1; stand ﬁecreed, :5 the amsunt ~f as agxee§_ﬁ§ca is paid by thé LaRs§ sf §l§int:ff V vg§$a:a§ama:ah within 9% ﬂags, Suit filed. by Ea£gH§Surenér§ Rae in Q3 §©&?é86f1§§8 stands TW A&ésmissedv

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Karnataka High Court

Sri M Surendra Rao Since Decd By His Lrs vs Smt N Sulochana W/O Late B N Srinivasa ... on 16 January, 2012

Bench: K.L.Manjunath, L.Narayana Swamy