Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(3) in West Bengal Advocates Welfare Corporation Act, 2012 (3)The term of office, and the manner of filling casual vacancies in the offices, of the members of the Corporation shall be such as may be prescribed.
