Section 6 in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978
6. Reservation for Scheduled Castes, Scheduled Tribes, etc.
- Reservation for Scheduled Castes, Scheduled Tribes and other categories, if any, shall be made in accordance with the orders issued by the Government from time to time.Note. - Copies of the Government orders in force at the time of commencement of these rules are given in Appendix 'A'.
