Section 11(3) in Andhra Pradesh Energy University Act, 2017
(3)The Dean of Student Affairs shall discharge the following duties, namely: -(a)to make arrangements for the housing of students;(b)to arrange a programme of student counselling;(c)to arrange for the employment of students in accordance with the plans approved by the Vice-Chancellor;(d)to supervise the extracurricular activities and to look after the needs of student;(e)to assist in the placement of graduates of the University; and(f)to organize and maintain contact with the alumni of the University.
