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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(2) in The M.P. Bhumi Vikas Rules, 1984

(2)Size. - The area of a kitchen where separate dining area is provided, shall be not less than 5.0 square metres and with a minimum width of 1.8 metres. Where there is a separate store, the area of the kitchen, may be reduced to 4.5 square metres. A kitchen, which is intended for use as a dining area also, shall have a floor area of not less than 7.5 square metres with a minimum width of 2.1 metres.