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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(1)(a) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(a)provide inputs to the authority relating to various aspects of disaster management, such as early warnings and status of preparedness;