Section 3(1)(l) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(l)the designation of State Nodal Officer for co-ordination of all matters relating to street vending at the State level.

Legal Document View