Meghalaya High Court
Cmj Foundation, Shillong vs . State Of Meghalaya & Ors. on 6 October, 2025
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 04
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 253 of 2025
Date of Order: 06.10.2025
CMJ Foundation, Shillong Vs. State of Meghalaya & Ors.
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. A.P. Singh, Adv.
Mr. S. Chanda, Adv.
Ms. S. Khatun, Adv.
For the Respondent(s) : Dr. N. Mozika, Sr. Adv. with
Mr. Philemon Nongbri, Adv.
Dr. N. Mozika, learned Sr. counsel assisted by Mr. Philemon Nongbri, learned counsel for the respondents has sought for some time to file the counter affidavit. Prayer is allowed.
Mr. A.P. Singh, learned counsel appears on behalf of the petitioner. List this matter after 3(three) weeks.
Judge Meghalaya 06.10.2025 "D. Nary, PS"