Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Gujarat - Subsection Section 63(1) in Gujarat Minor Mineral Concession Rules, 2010 (1)While granting a quarry permit priority shall be given to a Co-operative Society registered or deemed to be registered under the Gujarat Co- operative Societies Act, 1961.
