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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Madhya Bharat - Subsection

Section 43(1)(i) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

(i)on an application under Sections 4, 16, 18 or sub-section (1) of Section 24-Re. 1;