Supreme Court - Daily Orders
M/S Essel Mining And Industries Limited vs Commissioner Of Central Excise Customs ... on 31 July, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.25 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9340-9355/2017
M/S ESSEL MINING AND INDUSTRIES LIMITED & ORS. Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE
CUSTOMS AND SERVICE TAX & ORS. Respondent(s)
(FOR ADMISSION)
Date : 31-07-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. Aditya Bhattacharya, adv.
Mr. Victor Das, Adv.
Mr. Vikas Singh Jangra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the appellants and perused the relevant material.
Issue notice.
Tag with Civil Appeal Nos.9844-9888 of 2010.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.07.31 16:50:07 IST Reason: