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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(2)(j) in The Goa, Daman and Diu School Education Rules, 1986

(j)Any other facility which is proposed to be provided for the students of the proposed new school ["in addition of those provided in the rules"] [These words inserted.].