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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Medical Registration Rules, 1965

(2)When election has been completed the name of the person elected with his address, qualification and registration number shall be reported to the President by the Registrar of the Utkal University and the President shall report the same to the State Government for publication in the Orissa Gazette under Section 9.