Section 26(2)(iv) in The Food Safety And Standards Act, 2006

[Cites 0, Cited by 152] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(iv) in The Food Safety And Standards Act, 2006

(iv)which is for the time being prohibited by the Food Authority or the Central Government or the State Government in the interest of public health; or

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Union of India - Subsection

Section 26(2)(iv) in The Food Safety And Standards Act, 2006