Himachal Pradesh High Court
Rakesh Kumar vs . State on 25 August, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Cr.MP(M) No. 1216 of 2023 25.08.2023 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, for the petitioner.
Mr. Pranay Pratap Singh, Additional Advocate General with M/s Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals for respondent-State.
of ASI Pawa Kumar, IO Police Station Dharamshala, District Kangra, H.P. present with case record. rt Status report has been filed, which is perused and ordered to be taken on record.
On the request of learned Additional Advocate General, list for consideration on 01.09.2023.
(Ajay Mohan Goel) Judge August 25, 2023 (narender) ::: Downloaded on - 25/08/2023 20:39:26 :::CIS