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[Cites 0, Cited by 0] [Section 28A(2)] [Section 28A] [Entire Act]

State of Karnataka - Subsection

Section 28A(2)(iii) in Karnataka Universities of Agricultural Sciences Act, 1963

(iii)examine all proposals of the University involving expenditure for which no provision is made in the budget or involving expenditure in excess of the amount provided for in the budget;